Smt. Soney Sri Alias Ram Rati Throu ... vs State Of U.P.Throu.Secy.(Home) ...
2015 Latest Caselaw 3601 ALL

Citation : 2015 Latest Caselaw 3601 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Smt. Soney Sri Alias Ram Rati Throu ... vs State Of U.P.Throu.Secy.(Home) ... on 29 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 264 of 2015
 

 
Petitioner :- Smt. Soney Sri Alias Ram Rati Throu Her Husband Darshan
 
Respondent :- State Of U.P.Throu.Secy.(Home) Lko.And Ors.
 
Counsel for Petitioner :- Sudhir Kumar Pandey,S.K.Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

In compliance of the order dated 7.10.2015 detenue Smt. Soney Sri alias Ram Rati has been produced before this Court.

On the request of the learned counsel for the petitioner, list on 24.11.2015.

On the next date of listing the detenue Smt. Soney Sri alias Ram Rathi shall appear in person before this Court.

Order Date :- 29.10.2015

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