Manjeet Kumar Chaurasia S/O ... vs State Of U.P. Thru Secretary Home & ...
2015 Latest Caselaw 3595 ALL

Citation : 2015 Latest Caselaw 3595 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Manjeet Kumar Chaurasia S/O ... vs State Of U.P. Thru Secretary Home & ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4075 of 2010
 

 
Petitioner :- Manjeet Kumar Chaurasia S/O Rajesh Kumar Chaurasia
 
Respondent :- State Of U.P. Thru Secretary Home & Ors.
 
Counsel for Petitioner :- Manish Kumar Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 112855 of 2015)

This is an application for listing of the writ petition.

Submission of the learned Counsel for the petitioner is that the case is ripe for hearing, therefore, the same may be listed for hearing.

Application is allowed.

List this case on its turn for hearing.

Order Date :- 29.10.2015

Arvind

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