Avdhesh Rawat vs State Of U.P
2015 Latest Caselaw 3594 ALL

Citation : 2015 Latest Caselaw 3594 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Avdhesh Rawat vs State Of U.P on 29 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 8032 of 2015
 

 
Applicant :- Avdhesh Rawat
 
Opposite Party :- State Of U.P
 
Counsel for Applicant :- Piyush Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant submits that he does not want to press this bail application and it may be dismissed as not pressed.

The application for not press the bail application, is allowed.

Accordingly, this bail application is dismissed as not pressed.

Order Date :- 29.10.2015

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