M/S Neman Carpets Partnership ... vs State Of U.P. And 7 Others
2015 Latest Caselaw 3591 ALL

Citation : 2015 Latest Caselaw 3591 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

M/S Neman Carpets Partnership ... vs State Of U.P. And 7 Others on 29 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 58194 of 2015
 

 
Petitioner :- M/S Neman Carpets Partnership Firm
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Gautam Chaudhary
 
Counsel for Respondent :- C.S.C.,S.M. Shukla
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list after one week.

Order Date :- 29.10.2015

Lbm/-

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