Citation : 2015 Latest Caselaw 3590 ALL
Judgement Date : 29 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 8656 of 2014 Applicant :- Ram Vilas Lodh Opposite Party :- State Of U.P. Counsel for Applicant :- Anand Pal Singh Counsel for Opposite Party :- Govt.Advocate,Chandra Prakash Verma Hon'ble Bachchoo Lal,J.
On the request of the learned counsel for the applicant, list in the next cause list.
Order Date :- 29.10.2015
A.
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