Bhanu Prakash Pandey [Objection ... vs C.S.Maharaj Medical University ...
2015 Latest Caselaw 3587 ALL

Citation : 2015 Latest Caselaw 3587 ALL
Judgement Date : 29 October, 2015

Allahabad High Court

Bhanu Prakash Pandey [Objection ... vs C.S.Maharaj Medical University ... on 29 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1157 of 2008
 

 
Petitioner :- Bhanu Prakash Pandey [Objection Filed]
 
Respondent :- C.S.Maharaj Medical University Lucknow & Anr.
 
Counsel for Petitioner :- Yogendra Mishra,Pankaj Kumar Pandey
 
Counsel for Respondent :- C S C,Krishna Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pankaj Kumar Pandey, learned Counsel for the petitioner is reported to be out of station.

Case is adjourned.

Order Date :- 29.10.2015

Arvind

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