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Karan Singh vs Commissioner Moradabad Division ...
2015 Latest Caselaw 3581 ALL

Citation : 2015 Latest Caselaw 3581 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Karan Singh vs Commissioner Moradabad Division ... on 28 October, 2015
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59683 of 2015
 

 
Petitioner :- Karan Singh
 
Respondent :- Commissioner Moradabad Division And 6 Others
 
Counsel for Petitioner :- Narendra Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents the respondents no. 1 and 2.

Issue notice to the respondents no. 3 to 7 returnable at an early date.

Steps be taken within a week.

The respondents may file counter affidavit within a month.

List thereafter.

Order Date :- 28.10.2015

Lbm/-

 

 

 
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