Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ...
2015 Latest Caselaw 3580 ALL

Citation : 2015 Latest Caselaw 3580 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Satish Chandra Bajpai vs The Hon'Ble A.C.J. High Court Of ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2585 of 1990
 

 
Petitioner :- Satish Chandra Bajpai
 
Respondent :- The Hon'Ble A.C.J. High Court Of Judicature At Allahabad & O
 
Counsel for Petitioner :- M.P. Sharma,Ganesh Shanker Bajapi,H.S. Jain,Ramesh Chandra Saxena,S D Singh,S.C.Bajpai
 
Counsel for Respondent :- C.S.C,Gaurav Mehrotra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

After arguing for about two and a half year, Sri R.C.Saxena, learned Counsel for the petitioner submitted that the matter may be posted for tomorrow.

Request is accepted.

Put up tomorrow.

Order Date :- 28.10.2015

MH/-

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