Chandra Dev Dubey vs The State Of U.P.Through Secy. ...
2015 Latest Caselaw 3579 ALL

Citation : 2015 Latest Caselaw 3579 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Chandra Dev Dubey vs The State Of U.P.Through Secy. ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4243 of 2000
 

 
Petitioner :- Chandra Dev Dubey
 
Respondent :- The State Of U.P.Through Secy. Secondary Education Lucknow
 
Counsel for Petitioner :- R.P.Shukla
 
Counsel for Respondent :- C.S.C.,C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.P.Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

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