Vijay Kumar Srivastava ... vs State Of U.P.Through The Secy ...
2015 Latest Caselaw 3578 ALL

Citation : 2015 Latest Caselaw 3578 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Vijay Kumar Srivastava ... vs State Of U.P.Through The Secy ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4136 of 2003
 

 
Petitioner :- Vijay Kumar Srivastava [Objection Filed]
 
Respondent :- State Of U.P.Through The Secy Meidcal Education
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C.S.C.,Krishna Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted two weeks' time to file Rejoinder Affidavit.

Order Date :- 28.10.2015

Arvind

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