Ranvijay Singh vs State Of U.P.Thr.Prin Secy Second ...
2015 Latest Caselaw 3577 ALL

Citation : 2015 Latest Caselaw 3577 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Ranvijay Singh vs State Of U.P.Thr.Prin Secy Second ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9829 of 2006
 

 
Petitioner :- Ranvijay Singh
 
Respondent :- State Of U.P.Thr.Prin Secy Second Education And 5 Ors
 
Counsel for Petitioner :- H.G.S.Parihar
 
Counsel for Respondent :- C.S.C.,Pramendra Kumar Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Supplementary Affidavit and Rejoinder Affidavit filed on behalf of petitioner are taken on record.

On the request of learned Counsel for the petitioner, list this case in the week commencing 16.11.2015.

Order Date :- 28.10.2015

Arvind

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