Mani Ram Barnwal vs State Of U.P. Thru Secy. Home & 3 ...
2015 Latest Caselaw 3576 ALL

Citation : 2015 Latest Caselaw 3576 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Mani Ram Barnwal vs State Of U.P. Thru Secy. Home & 3 ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 10397 of 2006
 

 
Petitioner :- Mani Ram Barnwal
 
Respondent :- State Of U.P. Thru Secy. Home & 3 Ors.
 
Counsel for Petitioner :- Rajendra Prasad Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Rajendra Prasad Shukla, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

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