Mainuddin Khan vs State Of U.P.Thr.Prin Secy Law And ...
2015 Latest Caselaw 3575 ALL

Citation : 2015 Latest Caselaw 3575 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Mainuddin Khan vs State Of U.P.Thr.Prin Secy Law And ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2985 of 2007
 

 
Petitioner :- Mainuddin Khan
 
Respondent :- State Of U.P.Thr.Prin Secy Law And 2 Ors.
 
Counsel for Petitioner :- Farhat Jamal Siddiqui,Ms.Nusrat Jamal Siddiqui,Rohit Tripathi,Usman Siddqui
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of learned Standing Counsel, four weeks' and no more time is granted to file Counter Affidavit.

List thereafter.

Order Date :- 28.10.2015

Arvind

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