Shilpi Singh D/O Sri Brij Mohan ... vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3574 ALL

Citation : 2015 Latest Caselaw 3574 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Shilpi Singh D/O Sri Brij Mohan ... vs State Of U.P.Through Secretary ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4791 of 2009
 

 
Petitioner :- Shilpi Singh D/O Sri Brij Mohan Singh
 
Respondent :- State Of U.P.Through Secretary Secondary Education & Others
 
Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It has been informed by the Counsel for the petitioner that the controversy as involved in the present case has been referred to the larger Bench in writ petition no. 655 (SS) 2014:Abhishek Tripathi Vs. State of U.P. and others and as such the writ petition may be listed after the verdict is pronounced.

Accordingly, list this case after pronouncement of the verdict by the larger Bench.

Order Date :- 28.10.2015

Arvind

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