Shrawan Kumar Misra vs State Of U.P. And Others
2015 Latest Caselaw 3572 ALL

Citation : 2015 Latest Caselaw 3572 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Shrawan Kumar Misra vs State Of U.P. And Others on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2500 of 1998
 

 
Petitioner :- Shrawan Kumar Misra
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Q.M.Haq,Y.K. Misra
 
Counsel for Respondent :- C.S.C.,G.C. Verma,Ghaus Beg,R.P.Ojha,Virendra Mishra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

As prayed, list in the next cause list.

Order Date :- 28.10.2015

Arvind

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