Vijay Kumar Yadav vs State Of U.P. Thru Prin. Secy. ...
2015 Latest Caselaw 3565 ALL

Citation : 2015 Latest Caselaw 3565 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Vijay Kumar Yadav vs State Of U.P. Thru Prin. Secy. ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2468 of 2008
 

 
Petitioner :- Vijay Kumar Yadav
 
Respondent :- State Of U.P. Thru Prin. Secy. Basic Education & 3 Ors.
 
Counsel for Petitioner :- M.P. Yadav,Vijay Kumar
 
Counsel for Respondent :- C.S.C.,H.S. Tewari,Jogendra Nath Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri H.S.Tewari, learned Counsel for the opposite party is reported to be ill.

Case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

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