Kamla Prasad Mishra vs State Of U.P.Through ...
2015 Latest Caselaw 3563 ALL

Citation : 2015 Latest Caselaw 3563 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Kamla Prasad Mishra vs State Of U.P.Through ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5553 of 2005
 

 
Petitioner :- Kamla Prasad Mishra
 
Respondent :- State Of U.P.Through Prn.Secy.Irrigation And 3 Others
 
Counsel for Petitioner :- C.P.M.Tripathi,S.K.Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri S.K.Khare, learned Counsel for the petitioner, list this case in the week commencing 16.11.2015.

Order Date :- 28.10.2015

Arvind

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