Rajesh Kumar And Anr. vs Commissioner Azamgarh Division ...
2015 Latest Caselaw 3562 ALL

Citation : 2015 Latest Caselaw 3562 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Rajesh Kumar And Anr. vs Commissioner Azamgarh Division ... on 28 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59867 of 2015
 

 
Petitioner :- Rajesh Kumar And Anr.
 
Respondent :- Commissioner Azamgarh Division And 2 Others
 
Counsel for Petitioner :- Ram Chandra Yadav,Chandra Bhan Yadav
 
Counsel for Respondent :- C.S.C. R.C.Upadhyay
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents the respondents no. 1 and 2. Sri R.C.Upadhyay, Advocate has accepted notice on behalf of the respondent no.3.

The respondents may file counter affidavit within one month.

List thereafter.

Till the next date of listing, the parties shall maintain status-quo as on date.

Order Date :- 28.10.2015

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