Km. Suman Maurya [Objection ... vs State Of U.P. Thru Secy. ...
2015 Latest Caselaw 3561 ALL

Citation : 2015 Latest Caselaw 3561 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Km. Suman Maurya [Objection ... vs State Of U.P. Thru Secy. ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9889 of 2006
 

 
Petitioner :- Km. Suman Maurya [Objection Filed]
 
Respondent :- State Of U.P. Thru Secy. Sec.Education & 3 Ors.
 
Counsel for Petitioner :- S.S. Rajawat,Sanjay Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Sanjay Mishra, learned Counsel for the petitioner two weeks' time is granted to file Rejoinder Affidavit.

List thereafter.

Order Date :- 28.10.2015

Arvind

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