Mohd. Haneef And 2 Others vs Board Of Revenue Allahabad And 5 ...
2015 Latest Caselaw 3559 ALL

Citation : 2015 Latest Caselaw 3559 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Mohd. Haneef And 2 Others vs Board Of Revenue Allahabad And 5 ... on 28 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 59267 of 2015
 

 
Petitioner :- Mohd. Haneef And 2 Others
 
Respondent :- Board Of Revenue Allahabad And 5 Others
 
Counsel for Petitioner :- Ram Niwas Singh,Vinay Kumar Singh Chandel
 
Counsel for Respondent :- C.S.C.,Govind Krishna,Lallan Verma,Yashwant Singh Subansha
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the petitioners orally prays that he may be allowed to correct the description of respondent no.6. He is permitted to do so.

Learned Standing Counsel represents the respondent no.1. Sri N.C.Rajvansi, learned Senior Counsel assisted by Sri Govind Krishna, Sri Yashwant Singh Subansha and Sri Lallan Verma has put in appearance on behalf of the respondent no.3.

Issue notice to the respondents no. 2, 4, 5 and 6 returnable at an early date.

Steps be taken within a week.

The respondents may file counter affidavit within one month.

List this case on 04.12.2015.

Order Date :- 28.10.2015

Lbm/-