Hc No. 30049 Satya Prakash Yadav & ... vs Union Of India Thru Secy. Railway ...
2015 Latest Caselaw 3558 ALL

Citation : 2015 Latest Caselaw 3558 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Hc No. 30049 Satya Prakash Yadav & ... vs Union Of India Thru Secy. Railway ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2773 of 2008
 

 
Petitioner :- Hc No. 30049 Satya Prakash Yadav & 12 Ors.
 
Respondent :- Union Of India Thru Secy. Railway Board & 3 Ors.
 
Counsel for Petitioner :- Prashant Kumar Tewari
 
Counsel for Respondent :- Manik Sinha,Brijesh Kumar Shukla,C S C,Zafar Mahmood
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Prashant Kumar Tewari, learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder affidavit.

Order Date :- 28.10.2015

Arvind

Download the LatestLaws.com Mobile App