Man Mohan Misra [Objection Filed] vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3555 ALL

Citation : 2015 Latest Caselaw 3555 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Man Mohan Misra [Objection Filed] vs State Of U.P.Through Secretary ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2450 of 2006
 

 
Petitioner :- Man Mohan Misra [Objection Filed]
 
Respondent :- State Of U.P.Through Secretary Education And 3 Ors
 
Counsel for Petitioner :- Girja Shankar Tripathi,Sanjay Misra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

(C.M.Application No. 106062 of 2015)

This is an application for recall of the order dated 30.9.2015 passed by Hon'ble Mr. Justice Sudhir Agarwal, J.

List this application before the court concerned at an early date.

Order Date :- 28.10.2015

Arvind

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