U.P.Rajawsa Sangarah Chaprasi ... vs State Of U.P.Thr.Secy Revenue And ...
2015 Latest Caselaw 3554 ALL

Citation : 2015 Latest Caselaw 3554 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

U.P.Rajawsa Sangarah Chaprasi ... vs State Of U.P.Thr.Secy Revenue And ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3175 of 2007
 

 
Petitioner :- U.P.Rajawsa Sangarah Chaprasi Sangh
 
Respondent :- State Of U.P.Thr.Secy Revenue And Anors
 
Counsel for Petitioner :- Pramendra Kumar Singh,D.K. Singh Chauhan,Vishnu Dev Shukla
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted a weeks' time to file Rejoinder Affidavit.

List thereafter.

Order Date :- 28.10.2015

Arvind

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