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Achyutanand Mishra S/O Sri Ram ... vs State Of U.P.Through Its ...
2015 Latest Caselaw 3553 ALL

Citation : 2015 Latest Caselaw 3553 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Achyutanand Mishra S/O Sri Ram ... vs State Of U.P.Through Its ... on 28 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4205 of 2009
 

 
Petitioner :- Achyutanand Mishra S/O Sri Ram Chandra Mishra
 
Respondent :- State Of U.P.Through Its Education Anubhag-8 And Others
 
Counsel for Petitioner :- Satish Chandra 'Kashish'
 
Counsel for Respondent :- C.S.C.,Vishal Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Satish Chandra 'Kashish', learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder affidavit.

List thereafter.

Order Date :- 28.10.2015

Arvind

 

 

 
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