Keshav (Third Bail) vs State Of U.P.
2015 Latest Caselaw 3550 ALL

Citation : 2015 Latest Caselaw 3550 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Keshav (Third Bail) vs State Of U.P. on 28 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 6029 of 2015
 

 
Applicant :- Keshav (Third Bail)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Asma Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

The record of the second bail application no. 2730 of 2014 is not available.

List on 4.11.2015 along with the aforesaid record.

Order Date :- 28.10.2015

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