Smt.Pooja Maurya Thru Her Husband ... vs Senior Superintendent Of ...
2015 Latest Caselaw 3548 ALL

Citation : 2015 Latest Caselaw 3548 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Smt.Pooja Maurya Thru Her Husband ... vs Senior Superintendent Of ... on 28 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- HABEAS CORPUS No. - 315 of 2015
 

 
Petitioner :- Smt.Pooja Maurya Thru Her Husband Vinay Kumar Kushwaha
 
Respondent :- Senior Superintendent Of Police/D.I.G.Lucknow And Ors.
 
Counsel for Petitioner :- A.B.Solomon,Ashwini Kumar Trivedi
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Sri R.P. Rajput, Advocate has filed vakalatnama on behalf of the opposite party no.3 be taken on record.

In compliance of the order 6.10.2015 the detenue Smt. Pooja Maurya is present before this Court.

No one is present on behalf of the petitioner.

Learned counsel for the opposite party no. 3 prays for and is granted one week time to file counter affidavit.

List on 17.11.2015.

Order Date :- 28.10.2015

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