Vijendra Kumar Saxena vs Director/Addl. Director & Anr.
2015 Latest Caselaw 3546 ALL

Citation : 2015 Latest Caselaw 3546 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Vijendra Kumar Saxena vs Director/Addl. Director & Anr. on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9912 of 2006
 

 
Petitioner :- Vijendra Kumar Saxena
 
Respondent :- Director/Addl. Director & Anr.
 
Counsel for Petitioner :- Janardan Prasad
 
Counsel for Respondent :- N.C. Mehrotra,Brijesh Kr.Chaudhary
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri N.C.Mehrotra, learned Counsel for the opposite party is reported to be on sanctioned leave.

Case is adjourned.

Order Date :- 28.10.2015

Arvind

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