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Gyan Prakash Bajpai And 53 Others vs State Of U.P.Through ...
2015 Latest Caselaw 3545 ALL

Citation : 2015 Latest Caselaw 3545 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Gyan Prakash Bajpai And 53 Others vs State Of U.P.Through ... on 28 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4164 of 2006
 

 
Petitioner :- Gyan Prakash Bajpai And 53 Others
 
Respondent :- State Of U.P.Through Prn.Secy.Industries And 2 Others
 
Counsel for Petitioner :- Manish Mathur,Md.Altaf Mansoor,Narendra Kumar Pande
 
Counsel for Respondent :- C.S.C.,Sobhit Mohan Shukla
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

It is informed that Sri N.K.Pandey, advocate will argue on behalf of all the petitioner.

On his request, case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

 

 

 
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