Ram Bahadur Singh vs State Of U.P.Through Secretary ...
2015 Latest Caselaw 3543 ALL

Citation : 2015 Latest Caselaw 3543 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Ram Bahadur Singh vs State Of U.P.Through Secretary ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3397 of 2007
 

 
Petitioner :- Ram Bahadur Singh
 
Respondent :- State Of U.P.Through Secretary Secondary Education & 7 Ors
 
Counsel for Petitioner :- D.N. Tripathi,D.K.Singh Chauhan,Ramesh Pandey
 
Counsel for Respondent :- C.S.C.,G.C.Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Standing Counsel prays for and is granted four weeks' and no more time for filing Counter Affidavit.

Order Date :- 28.10.2015

Arvind

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