Madhur Mishra vs U.P.State Bridge Corporation ...
2015 Latest Caselaw 3541 ALL

Citation : 2015 Latest Caselaw 3541 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Madhur Mishra vs U.P.State Bridge Corporation ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7672 of 2010
 

 
Petitioner :- Madhur Mishra
 
Respondent :- U.P.State Bridge Corporation Limited Through Its Managing
 
Counsel for Petitioner :- P.K.Srivastava
 
Counsel for Respondent :- Shishir Jain
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Shishir Jain, learned Counsel for the opposite party prays for and is granted two weeks' time for filing Supplementary Counter Affidavit.

Order Date :- 28.10.2015

Arvind

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