Smt. Meena Shukla vs State Of U.P. Through Its Secy. ...
2015 Latest Caselaw 3540 ALL

Citation : 2015 Latest Caselaw 3540 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Smt. Meena Shukla vs State Of U.P. Through Its Secy. ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4660 of 2001
 

 
Petitioner :- Smt. Meena Shukla
 
Respondent :- State Of U.P. Through Its Secy. (Madhyamik) Deptt. Of Educat
 
Counsel for Petitioner :- O.P. Srivastava,Savita Jain
 
Counsel for Respondent :- C.S.C.,Aseem Chandra,Sudhanshu Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

This writ petition is of the year 2001.

It is informed that no counter affidavit has been filed.

In the interest of justice, four weeks' and no more time is granted to file Counter Affidavit.

Order Date :- 28.10.2015

Arvind

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