Suraj Pal Yadav vs State Of U.P.
2015 Latest Caselaw 3538 ALL

Citation : 2015 Latest Caselaw 3538 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Suraj Pal Yadav vs State Of U.P. on 28 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 
Criminal Misc. Correction Application No. 112856 of 2015
 
In
 
Case :- BAIL No. - 9212 of 2015
 

 
Applicant :- Suraj Pal Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- O.P. Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Heard learned counsel for the applicant.

Correction application is allowed.

Necessary correction has been incorporated in the order dated 14.10.2015.

In the first line of paragraph no. 5 of the order dated 14.10.2015 " Case Crime No. 128 of 2015" be read as "Case Crime No.158 of 2015. "

Order Date :- 28.10.2015

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