Citation : 2015 Latest Caselaw 3535 ALL
Judgement Date : 28 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - C No. - 59066 of 2015 Petitioner :- Satendra Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Bhuwali Singh Yadav Counsel for Respondent :- C.S.C. Hon'ble Abhinava Upadhya,J.
As prayed, put up on 30.10.2015 as fresh.
Order Date :- 28.10.2015
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