Narendra Dev Pandey [Objection ... vs State Of U.P.Thr.Prin Secy ...
2015 Latest Caselaw 3534 ALL

Citation : 2015 Latest Caselaw 3534 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Narendra Dev Pandey [Objection ... vs State Of U.P.Thr.Prin Secy ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 9828 of 2006
 

 
Petitioner :- Narendra Dev Pandey [Objection Filed]
 
Respondent :- State Of U.P.Thr.Prin Secy Revenue And 3 Ors
 
Counsel for Petitioner :- Mansih Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Manish Kumar, learned Counsel for the petitioner, case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

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