Dayanand Singh vs State Of U.P. And 14 Others
2015 Latest Caselaw 3530 ALL

Citation : 2015 Latest Caselaw 3530 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Dayanand Singh vs State Of U.P. And 14 Others on 28 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59678 of 2015
 

 
Petitioner :- Dayanand Singh
 
Respondent :- State Of U.P. And 14 Others
 
Counsel for Petitioner :- Pankaj Kumar Tyagi,Archana Tyagi
 
Counsel for Respondent :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel represents the respondents no. 1, 2 and 3. Sri Mahesh Narain Singh has accepted notice on behalf of the respondent no.4.

Issue notice to the private respondents returnable at an early date.

Steps be taken within a week.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 28.10.2015

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