Jeet Narain Shukla vs State Of U.P. Thru Secy. Sec. ...
2015 Latest Caselaw 3529 ALL

Citation : 2015 Latest Caselaw 3529 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Jeet Narain Shukla vs State Of U.P. Thru Secy. Sec. ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 10324 of 2006
 

 
Petitioner :- Jeet Narain Shukla
 
Respondent :- State Of U.P. Thru Secy. Sec. Education & 4 Ors.
 
Counsel for Petitioner :- Alok Kumar Tripathi
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Alok Kumar Tripathi, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

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