Vijai Kumar {N-State} vs Institutre Of Entrepreneurship ...
2015 Latest Caselaw 3528 ALL

Citation : 2015 Latest Caselaw 3528 ALL
Judgement Date : 28 October, 2015

Allahabad High Court

Vijai Kumar {N-State} vs Institutre Of Entrepreneurship ... on 28 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 11166 of 1990
 

 
Petitioner :- Vijai Kumar {N-State}
 
Respondent :- Institutre Of Entrepreneurship Development And Others
 
Counsel for Petitioner :- Kapil Dev,Ashwani Kumar,Dr.Sheelendra Kumar,I H Farooqui,Sunil Sharma
 
Counsel for Respondent :- A P Singh Gaur
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri D.P.S.Chauhan holding brief of Dri Sheelendra Kumar, prays for and is allowed two weeks' time to file reply to the short counter affidavit.

List thereafter.

Order Date :- 28.10.2015

MH/-

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