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Ritesh Kumar Tewari vs State Of U.P. Thru Prin.Secy. Home ...
2015 Latest Caselaw 3527 ALL

Citation : 2015 Latest Caselaw 3527 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Ritesh Kumar Tewari vs State Of U.P. Thru Prin.Secy. Home ... on 28 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2580 of 2007
 

 
Petitioner :- Ritesh Kumar Tewari
 
Respondent :- State Of U.P. Thru Prin.Secy. Home & 2 Ors.
 
Counsel for Petitioner :- R.K. Upadhyay
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.K.Upadhyay, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 28.10.2015

Arvind

 

 

 
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