Sunday, 19, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Prithvi Sagar S/O Sri Shiva ... vs Union Of India Through Its ...
2015 Latest Caselaw 3526 ALL

Citation : 2015 Latest Caselaw 3526 ALL
Judgement Date : 28 October, 2015

Allahabad High Court
Prithvi Sagar S/O Sri Shiva ... vs Union Of India Through Its ... on 28 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4200 of 2009
 

 
Petitioner :- Prithvi Sagar S/O Sri Shiva Shanker
 
Respondent :- Union Of India Through Its Secretary Ministry Of Law
 
Counsel for Petitioner :- Krishna Kumar Singh,Parmatma Prasad Singh
 
Counsel for Respondent :- C.S.C.,A.S.G.,Illigible,Jyotinjay Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Learned Counsel for the petitioner prays for and is granted two weeks' time for filing Rejoinder Affidavit.

Order Date :- 28.10.2015

Arvind

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter