Citation : 2015 Latest Caselaw 3525 ALL
Judgement Date : 28 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- BAIL No. - 9488 of 2015 Applicant :- Sonu Daroga Opposite Party :- State Of U.P. Counsel for Applicant :- Devendra Pratap Counsel for Opposite Party :- Govt. Advocate Hon'ble Bachchoo Lal,J.
Learned A.G.A prays for and is granted four weeks time to file counter affidavit.
Rejoinder affidavit may be filed within one week thereafter.
List thereafter.
Order Date :- 28.10.2015
A.
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