Pushpa Lata Mishra [Objection ... vs State Of U.P. Thru Secreatry ...
2015 Latest Caselaw 3511 ALL

Citation : 2015 Latest Caselaw 3511 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Pushpa Lata Mishra [Objection ... vs State Of U.P. Thru Secreatry ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 3042 of 2006
 

 
Petitioner :- Pushpa Lata Mishra [Objection Filed]
 
Respondent :- State Of U.P. Thru Secreatry Secondary Education & 4 Ors
 
Counsel for Petitioner :- Pradeep Kumar Singh,J.P.Singh
 
Counsel for Respondent :- C S C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Pradeep Kumar Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.10.2015

Arvind

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