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Shavitri Singh vs Addl. Commissioner Judicial, ...
2015 Latest Caselaw 3507 ALL

Citation : 2015 Latest Caselaw 3507 ALL
Judgement Date : 27 October, 2015

Allahabad High Court
Shavitri Singh vs Addl. Commissioner Judicial, ... on 27 October, 2015
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. SINGLE No. - 2113 of 2003
 

 
Petitioner :- Shavitri Singh
 
Respondent :- Addl. Commissioner Judicial, Lucknow & 5 Ors.
 
Counsel for Petitioner :- Brijesh Verma,Ashish Bhatt,Chandra Shekhar Sonkar,Desh Mitra Anand,Q.M.Haq,S.N.Singh Gaharwar,Vimal Kishore Verma
 
Counsel for Respondent :- C.S.C.,R.N. Gupta
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri S.N.Singh, learned Counsel for the petitioner is reported to be ill.

Case is adjourned.

List again.

Order Date :- 27.10.2015

Arvind

 

 

 
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