Ajai vs The State Of U.P.
2015 Latest Caselaw 3505 ALL

Citation : 2015 Latest Caselaw 3505 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Ajai vs The State Of U.P. on 27 October, 2015

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 11
 

 
Case :- BAIL No. - 9459 of 2015
 

 
Applicant :- Ajai
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Sultan Hasan Ibrahim,Kazim Ibrahim
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted two weeks time to file counter affidavit.

Rejoinder affidavit may be filed within one week thereafter.

List on 18.11.2015.

Order Date :- 27.10.2015

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