Rang Behari Singh vs State Of U.P.Through Secy ...
2015 Latest Caselaw 3503 ALL

Citation : 2015 Latest Caselaw 3503 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Rang Behari Singh vs State Of U.P.Through Secy ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 4192 of 2004
 

 
Petitioner :- Rang Behari Singh
 
Respondent :- State Of U.P.Through Secy Vastrodyog Vibhag And 5 Ors
 
Counsel for Petitioner :- R.C.Singh,D.R Sinha
 
Counsel for Respondent :- C.S.C.,A.K.Chaturvedi,Anurag Srivastava,M.A. Siddiqui,Manish Kumar
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

List in the next cause list along with writ petition No. 7760 (SS) of 2010.

Order Date :- 27.10.2015

Arvind

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