Smt. Manoramapuri vs State Of U.P. And 3 Others
2015 Latest Caselaw 3502 ALL

Citation : 2015 Latest Caselaw 3502 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Smt. Manoramapuri vs State Of U.P. And 3 Others on 27 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 59578 of 2015
 

 
Petitioner :- Smt. Manoramapuri
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Raj Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

A supplementary affidavit has been filed by learned counsel for the petitioner today. Let the same be taken on record.

As prayed, put up tomorrow as fresh.

Order Date :- 27.10.2015

Lbm/-

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