Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ...
2015 Latest Caselaw 3501 ALL

Citation : 2015 Latest Caselaw 3501 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Sugandh Pandey [Objection Filed] vs State Of U.P. Thru Secretary ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 5284 of 2006
 

 
Petitioner :- Sugandh Pandey [Objection Filed]
 
Respondent :- State Of U.P. Thru Secretary Secondary Education & 5 Ors
 
Counsel for Petitioner :- Sanjay Misra
 
Counsel for Respondent :- C S C,Anil K Singh,H S Jain,Seraj Ahmad Khan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Avinash Mishra holding brief of Sri Sanjay Mishra, the case is adjourned.

Put up tomorrow to enable Sri Avinash Mishra to prepare and argue the case.

Dated: 27.10.2015

MH/-

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