Vimlesh And 9 Others vs State Of U.P. And 3 Others
2015 Latest Caselaw 3500 ALL

Citation : 2015 Latest Caselaw 3500 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Vimlesh And 9 Others vs State Of U.P. And 3 Others on 27 October, 2015

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 58977 of 2015
 

 
Petitioner :- Vimlesh And 9 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Shankar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

It is stated that due to bereavement in the family of learned counsel for the petitioner, the case may be put up on Monday as fresh.

As prayed, put up this case as fresh on Monday i.e. 02.11.2015.

Order Date :- 27.10.2015

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