Rameshwar Singh vs State Of U.P.Thr.Secy Nagirya ...
2015 Latest Caselaw 3497 ALL

Citation : 2015 Latest Caselaw 3497 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Rameshwar Singh vs State Of U.P.Thr.Secy Nagirya ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 7955 of 2007
 

 
Petitioner :- Rameshwar Singh
 
Respondent :- State Of U.P.Thr.Secy Nagirya Rajgar And Anros.
 
Counsel for Petitioner :- R.S.Pandey
 
Counsel for Respondent :- C.S.C.,Dharmendra Kumar Dixit,R. Vijay Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri R.S.Pandey, learned Counsel for the petitioner submitted that this matter may be considered separately as the facts and circumstances of this case are different.

In view of the above, writ petition No. 7955 (SS) of 2007 be listed separately.

List in the next cause list.

Order Date :- 27.10.2015

Arvind

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