Citation : 2015 Latest Caselaw 3496 ALL
Judgement Date : 27 October, 2015
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- HABEAS CORPUS No. - 351 of 2015 Petitioner :- Master Kian Thru His Mother Smt.Rani Singh Respondent :- Mrityunjay Kumar Prajapati And Ors. Counsel for Petitioner :- Balram Jakhar,S.P.Mishra Hon'ble Bachchoo Lal,J.
Heard learned counsel for the petitioner and learned A.G.A. for the State and perused the record.
Learned A.G.A has accepted notice on behalf of the opposite parties no. 2 to 4.
Issue notice to the opposite party no. 1.
Steps be taken within one week.
List on 26.11.2015.
Order Date :- 27.10.2015
A.
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