Smt.Savtri Devi vs State Of U P Thr.Prin Secy P W D Civil ...
2015 Latest Caselaw 3493 ALL

Citation : 2015 Latest Caselaw 3493 ALL
Judgement Date : 27 October, 2015

Allahabad High Court

Smt.Savtri Devi vs State Of U P Thr.Prin Secy P W D Civil ... on 27 October, 2015

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 1938 of 2009
 

 
Petitioner :- Smt.Savtri Devi
 
Respondent :- State Of U P Thr.Prin Secy P W D Civil Sectt.Lko.
 
Counsel for Petitioner :- V K Shukal,Rajeev Kumar Tripathi
 
Counsel for Respondent :- C.S.C
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri Rajeev Kumar Tripathi, list/put up this case on 29.10.2015.

It is clarified that the case will not be adjourned on that date on any ground.

Order Date :- 27.10.2015

MH/-

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